Karnataka Public Safety (Measures) Enforcement Act, 2017
An Act to provide for the Public Safety Measures at the Establishments in the State
- Act number
- Act 44 of 2017
- Year
- 2017
- Enacted on
- 06-12-2017
- In force from
- 07-12-2017
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of Karnataka Public Safety (Measures) Enforcement Act, 2017 section by section on LawLens.
Official source: India Code