Karnataka Race Courses Licensing Act, 1952
An Act to provide for the licensing of race courses in the State of Karnataka except Bellary District.
- Act number
- Act 7 of 1952
- Year
- 1952
- Enacted on
- 21-02-1952
- In force from
- 21-02-1952
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of Karnataka Race Courses Licensing Act, 1952 section by section on LawLens.
Official source: India Code