KARNATAKA RAJYA DR. GANGUBAI HANGAL SANGEETHA MATTU PRADARSHAKA KALEGALA VISHWAVIDYALAYA ACT, 2009
An Act to provide for the establishment and incorporation of the Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya.
- Act number
- Act 25 of 2009
- Year
- 2009
- Enacted on
- 15-09-2009
- In force from
- 17-09-2009
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA RAJYA DR. GANGUBAI HANGAL SANGEETHA MATTU PRADARSHAKA KALEGALA VISHWAVIDYALAYA ACT, 2009 section by section on LawLens.
Official source: India Code