KARNATAKA (REGISTRATION OF DOCUMENTS) VALIDATION ACT, 1964
An Act to provide for the validation of documents relating to property situate in Yadiyur Hobli, Kunigal Taluk, Tumkur District registered in the office of the Sub-Registrar, Kunigal.
- Act number
- Act 45 of 1964
- Year
- 1964
- Enacted on
- 26-11-1964
- In force from
- 10-12-1964
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
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Official source: India Code