KARNATAKA REGULARISATION OF UNAUTHORISED CONSTRUCTION IN URBAN AREAS ACT, 1991
An Act to provide for regularisation of certain unauthorised constructions in urban areas.
- Act number
- Act 29 of 1991
- Year
- 1991
- Enacted on
- 04-11-1991
- In force from
- 01-08-1992
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development
Read the full text of KARNATAKA REGULARISATION OF UNAUTHORISED CONSTRUCTION IN URBAN AREAS ACT, 1991 section by section on LawLens.
Official source: India Code