KARNATAKA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1977
An Act to make temporary provisions in respect of industrial undertakings the running of which is considered essential as a measure of preventing or of providing relief against unemployment
- Act number
- Act 24 of 1977
- Year
- 1977
- Enacted on
- 01-09-1977
- In force from
- 05-10-1977
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA RELIEF UNDERTAKINGS (SPECIAL PROVISIONS) ACT, 1977 section by section on LawLens.
Official source: India Code