KARNATAKA RENT ACT, 1999
An Act to provide for the regulation of rent and eviction of buildings, in certain areas of the State of Karnataka, and for the matters connected their with or incidental thereto
- Act number
- Act 34 of 2001
- Year
- 2001
- Enacted on
- 22-11-2001
- In force from
- 31-12-2001
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development
Read the full text of KARNATAKA RENT ACT, 1999 section by section on LawLens.
Official source: India Code