KARNATAKA REPEALING AND AMENDING (REGIONAL LAWS) ACT, 2009
An Act to repeal certain regional laws and to amend certain other laws in force in the State.
- Act number
- Act 26 of 2011
- Year
- 2011
- Enacted on
- 26-04-2011
- In force from
- 26-04-2011
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA REPEALING AND AMENDING (REGIONAL LAWS) ACT, 2009 section by section on LawLens.
Official source: India Code