KARNATAKA REPEALING OF CERTAIN ENACTMENTS ACT, 2017
An Act to repeal certain enactments in the State of Karnataka.
- Act number
- Act 47 of 2017
- Year
- 2017
- Enacted on
- 08-12-2017
- In force from
- 08-12-2017
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA REPEALING OF CERTAIN ENACTMENTS ACT, 2017 section by section on LawLens.
Official source: India Code