KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013
An Act to repeal certain enactments and Regional Laws, in the State of Karnataka.
- Act number
- Act 39 of 2013
- Year
- 2013
- Enacted on
- 19-03-2013
- In force from
- 19-03-2013
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA REPEALING OF CERTAIN ENACTMENTS AND REGIONAL LAWS ACT, 2013 section by section on LawLens.
Official source: India Code