KARNATAKA REPEALING (REGIONAL LAWS) ACT, 2011
THE KARNATAKA REPEALING (REGIONAL LAWS) ACT, 2011
- Act number
- Act 36 of 2011
- Year
- 2011
- Enacted on
- 16-07-2011
- In force from
- 16-07-2011
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA REPEALING (REGIONAL LAWS) ACT, 2011 section by section on LawLens.
Official source: India Code