KARNATAKA RESERVATION OF APPOINTMENTS OR POSTS (IN THE CIVIL SERVICES OF THE STATE) FOR RURAL CANDIDATES ACT, 2000
An Act to provide for reservation of appointments or posts (in civil services of the State) for rural candidates.
- Act number
- Act 1 of 2001
- Year
- 2001
- Enacted on
- 04-01-2001
- In force from
- 30-01-2001
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service, Social Welfare
Read the full text of KARNATAKA RESERVATION OF APPOINTMENTS OR POSTS (IN THE CIVIL SERVICES OF THE STATE) FOR RURAL CANDIDATES ACT, 2000 section by section on LawLens.
Official source: India Code