KARNATAKA SAMSKRITA VISHWAVIDYALAYA ACT, 2009
An Act to provide for the establishment and incorporation of the Karnataka Samskrita Vishwavidyalaya.
- Act number
- Act 13 of 2010
- Year
- 2010
- Enacted on
- 07-04-2010
- In force from
- 03-05-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA SAMSKRITA VISHWAVIDYALAYA ACT, 2009 section by section on LawLens.
Official source: India Code