KARNATAKA (SANDUR AREA) INAMS ABOLITION ACT, 1976
An Act to provide for the abolition of inams and minor inams in the Sandur Area of Bellary District in the State of Karnataka.
- Act number
- Act 54 of 1976
- Year
- 1976
- Enacted on
- 13-09-1976
- In force from
- 08-11-1976
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA (SANDUR AREA) INAMS ABOLITION ACT, 1976 section by section on LawLens.
Official source: India Code