KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES (PROHIBITION OF TRANSFER OF CERTAIN LANDS) ACT, 1978

An Act to provide for the prohibition of transfer of certain lands granted by government to persons belonging to the Scheduled Castes and Scheduled Tribes in the State.

Act number

Act 2 of 1979

Year

1979

Enacted on

18-12-1978

In force from

01-01-1979

Jurisdiction

Karnataka State Act

Subjects

Tribal And Minority Affairs, Land And Property

Read the full text of KARNATAKA SCHEDULED CASTES AND SCHEDULED TRIBES (PROHIBITION OF TRANSFER OF CERTAIN LANDS) ACT, 1978 section by section on LawLens.

Official source: India Code