KARNATAKA SCHEDULED CASTES, SCHEDULED TRIBES AND OTHER BACKWARD CLASSES (RESERVATION OF SEATS IN EDUCATIONAL INSTITUTIONS AND OF APPOINTMENT OR POSTS IN THE SERVICES UNDER THE STATE ACT, 1994

An Act to provide for reservation of seats in educational institutions in the State of Karnataka and of appointments or posts in the services under the State for the Other Backward Classes of citizens and for persons belonging to the Scheduled Castes and the Scheduled Tribes in the State.

Act number

Act 43 of 1994

Year

1994

Enacted on

23-10-1994

In force from

24-10-1994

Jurisdiction

Karnataka State Act

Subjects

Social Welfare, Education, Public Service

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Official source: India Code