KARNATAKA SECONDARY EDUCATION EXAMINATION BOARD ACT, 1966
An Act to provide for the establishment of a Secondary Education Examination Board for the State of Karnataka
- Act number
- Act 16 of 1966
- Year
- 1966
- Enacted on
- 27-04-1966
- In force from
- 05-10-1966
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
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Official source: India Code