KARNATAKA SELECTION OF CANDIDATES FOR ADMISSION TO MEDICAL, DENTAL AND ENGINEERING COURSES (SPECIAL PROVISIONS) ACT, 2004

An Act to make special provisions for the selection of candidates and admission to professional institutions in the State.

Act number

Act 24 of 2004

Year

2004

Enacted on

30-07-2004

In force from

30-07-2004

Jurisdiction

Karnataka State Act

Subjects

Education

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Official source: India Code