KARNATAKA SHOPS AND COMMERCIAL ESTABLISHMENTS ACT, 1961
An Act to provide for the regulation of conditions of work and employment in shops and commercial establishments.
- Act number
- Act 8 of 1962
- Year
- 1962
- Enacted on
- 15-02-1962
- In force from
- 01-10-1964
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
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Official source: India Code