KARNATAKA SILKWORM SEED, COCOON AND SILK YARN (REGULATION OF PRODUCTION, SUPPLY DISTRIBUTION AND SALE) ACT, 1959
An Act to consolidate the laws providing for the regulation of the production, supply distribution and sale of silkworm seed cocoon and silk yarn in the State of Karnataka
- Act number
- Act 5 of 1960
- Year
- 1960
- Enacted on
- 12-02-1960
- In force from
- 23-03-1972
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA SILKWORM SEED, COCOON AND SILK YARN (REGULATION OF PRODUCTION, SUPPLY DISTRIBUTION AND SALE) ACT, 1959 section by section on LawLens.
Official source: India Code