KARNATAKA SLUM AREAS DEVELOPMENT ACT, 1973
An Act to provide for the development of slums in the State of Karnataka
- Act number
- Act 33 of 1974
- Year
- 1974
- Enacted on
- 01-10-1974
- In force from
- 01-01-1974
- Jurisdiction
- Karnataka State Act
- Subjects
- Housing And Urban Development
Read the full text of KARNATAKA SLUM AREAS DEVELOPMENT ACT, 1973 section by section on LawLens.
Official source: India Code