KARNATAKA STATE CIVIL SERVICES PREVENTION OF STRIKES ACT, 1966
An Act, to provide for the prevention of strikes by civil servants of the State of Karnataka .
- Act number
- Act 30 of 1966
- Year
- 1966
- Enacted on
- 07-12-1966
- In force from
- 07-12-1966
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment, Public Service
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Official source: India Code