KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF MEDICAL OFFICERS AND OTHER STAFF) ACT, 2011
An Act to provide for regulation of transfer of medical officers and other staff of the department of Health and Family Welfare so as to ensure the availability of medical officers and other staff in Government hospitals in rural areas.
- Act number
- Act 2 of 2011
- Year
- 2011
- Enacted on
- 01-02-2011
- In force from
- 12-05-2011
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service, Health And Medicine
Read the full text of KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF MEDICAL OFFICERS AND OTHER STAFF) ACT, 2011 section by section on LawLens.
Official source: India Code