KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF COLLEGIATE EDUCATION) ACT, 2012

An Act to provide for regulation of transfer of Principals, teaching or non-teaching staff of Department of Collegiate Education so as to ensure the availability of Principals, teaching or nonteaching staff in Government First Grade Colleges of the State

Act number

Act 6 of 2013

Year

2013

Enacted on

10-01-2013

In force from

15-01-2013

Jurisdiction

Karnataka State Act

Read the full text of KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF COLLEGIATE EDUCATION) ACT, 2012 section by section on LawLens.

Official source: India Code