KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF TECHNICAL EDUCATION) ACT, 2012

An Act to provide for regulation of transfer of Principals, Teaching and Non- Teaching staff of Department of Technical Education so as to ensure the availability of Principals, Teaching and NonTeaching staff in Government Engineering Colleges/ Government Polytechnics and Government Junior Technical Schools/ Steric of the State.

Act number

Act 12 of 2013

Year

2013

Enacted on

06-02-2013

In force from

05-03-2014

Jurisdiction

Karnataka State Act

Subjects

Public Service

Read the full text of KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF STAFF OF DEPARTMENT OF TECHNICAL EDUCATION) ACT, 2012 section by section on LawLens.

Official source: India Code