KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF TEACHERS) ACT, 2007

An Act to provide for regulation of transfer of teachers so as to ensure the availability of teachers in Government schools and PreUniversity colleges in rural areas

Act number

Act 29 of 2007

Year

2007

Enacted on

31-08-2007

In force from

14-12-2006

Jurisdiction

Karnataka State Act

Subjects

Public Service, Education

Read the full text of KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFER OF TEACHERS) ACT, 2007 section by section on LawLens.

Official source: India Code