KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFERS AND POSTINGS OF FOREST OFFICERS AND OTHER OFFICIALS) ACT, 2016

An Act to provide for regulation of transfers and postings of forest officers and other officials of the Department of Forest in critical and other areas.

Act number

Act 9 of 2017

Year

2017

Enacted on

04-01-2017

In force from

31-12-2016

Jurisdiction

Karnataka State Act

Subjects

Public Service

Read the full text of KARNATAKA STATE CIVIL SERVICES (REGULATION OF TRANSFERS AND POSTINGS OF FOREST OFFICERS AND OTHER OFFICIALS) ACT, 2016 section by section on LawLens.

Official source: India Code