KARNATAKA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1995
An Act to constitute a Commission for Backward Classes of citizens other than the Schedule Castes and Schedule Tribes in the State of Karnataka and to provide for matters connected therewith or incidental thereto
- Act number
- Act 28 of 1995
- Year
- 1995
- Enacted on
- 12-10-1995
- In force from
- 12-10-1995
- Jurisdiction
- Karnataka State Act
- Subjects
- Social Welfare
Read the full text of KARNATAKA STATE COMMISSION FOR BACKWARD CLASSES ACT, 1995 section by section on LawLens.
Official source: India Code