KARNATAKA STATE COMMISSION FOR SAFAI KARMACHARIS ACT, 2012
An Act to constitute the Karnataka State Commission for Safai Karmacharis.
- Act number
- Act 2 of 2013
- Year
- 2013
- Enacted on
- 03-01-2013
- In force from
- 12-05-2014
- Jurisdiction
- Karnataka State Act
- Subjects
- Social Welfare, Labour And Employment
Read the full text of KARNATAKA STATE COMMISSION FOR SAFAI KARMACHARIS ACT, 2012 section by section on LawLens.
Official source: India Code