KARNATAKA STATE COMMISSION FOR WOMEN ACT, 1995
An Act to constitute a State Commission for Women and to provide for matters connected therewith or incidental thereto.
- Act number
- Act 17 of 1995
- Year
- 1995
- Enacted on
- 24-05-1995
- In force from
- 11-01-1996
- Jurisdiction
- Karnataka State Act
- Subjects
- Women And Children
Read the full text of KARNATAKA STATE COMMISSION FOR WOMEN ACT, 1995 section by section on LawLens.
Official source: India Code