KARNATAKA STATE HIGHER EDUCATION COUNCIL ACT, 2010
An Act to provide for the constitution of the Karnataka State Higher Education Council.
- Act number
- Act 26 of 2010
- Year
- 2010
- Enacted on
- 23-07-2010
- In force from
- 09-08-2010
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA STATE HIGHER EDUCATION COUNCIL ACT, 2010 section by section on LawLens.
Official source: India Code