KARNATAKA STATE LAW UNIVERSITY ACT, 2009
An Act to establish and incorporate a Law University dedicated for study and research in Law in the State of Karnataka.
- Act number
- Act 11 of 2009
- Year
- 2009
- Enacted on
- 01-04-2009
- In force from
- 01-01-2009
- Jurisdiction
- Karnataka State Act
Read the full text of KARNATAKA STATE LAW UNIVERSITY ACT, 2009 section by section on LawLens.
Official source: India Code