KARNATAKA STATE OPEN UNIVERSITY ACT, 1992

An Act to establish and incorporate an Open University at the State level for the introduction and promotion of Open University and distance education systems in the educational pattern of the State and for the co-ordination and determination of standard of such systems.

Act number

Act 46 of 1994

Year

1994

Enacted on

08-11-1994

In force from

01-06-1996

Jurisdiction

Karnataka State Act

Subjects

Education

Read the full text of KARNATAKA STATE OPEN UNIVERSITY ACT, 1992 section by section on LawLens.

Official source: India Code