KARNATAKA STATE PUBLIC RECORDS ACT, 2010
An Act to regulate the management, administration and preservation of public records of the State Government, State Public Sector Undertakings, Statutory bodies and corporations, commissions and committees constituted by the State Government and matters connected therewith or incidental thereto.
- Act number
- Act 9 of 2011
- Year
- 2011
- Enacted on
- 04-02-2011
- In force from
- 22-11-2011
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA STATE PUBLIC RECORDS ACT, 2010 section by section on LawLens.
Official source: India Code