KARNATAKA STATE ROAD SAFETY AUTHORITY ACT, 2017

An Act to provide for the constitution of a Road Safety Authority for the implementation of Road Safety programmes and for the establishment of a Road Safety Fund in the State of Karnataka, and for matters connected therewith and incidental thereto.

Act number

Act 45 of 2017

Year

2017

Enacted on

06-12-2017

In force from

02-08-2018

Jurisdiction

Karnataka State Act

Subjects

Transport And Motor Vehicles

Read the full text of KARNATAKA STATE ROAD SAFETY AUTHORITY ACT, 2017 section by section on LawLens.

Official source: India Code