KARNATAKA STATE RURAL DEVELOPMENT AND PANCHAYAT RAJ UNIVERSITY ACT, 2016

An Act to provide for establishment of the Karnataka State Rural Development and Panchayat Raj University of unitary in nature in the State of Karnataka for teaching, training, research on sustainable Rural Development and Panchayat Raj Institutions and matters concerned therewith or incidental thereto.

Act number

Act 16 of 2016

Year

2016

Enacted on

23-07-2016

In force from

21-05-2016

Jurisdiction

Karnataka State Act

Subjects

Education

Read the full text of KARNATAKA STATE RURAL DEVELOPMENT AND PANCHAYAT RAJ UNIVERSITY ACT, 2016 section by section on LawLens.

Official source: India Code