KARNATAKA STATE SERVANTS (DETERMINATION OF AGE) ACT, 1974
An Act to provide for the determination of the age of State servants
- Act number
- Act 22 of 1974
- Year
- 1974
- Enacted on
- 15-06-1974
- In force from
- 18-06-1974
- Jurisdiction
- Karnataka State Act
- Subjects
- Public Service, Administrative Law
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Official source: India Code