KARNATAKA STATE UNIVERSITIES ACT, 2000
An Act to replace the present enactment relating to State Universities by a comprehensive enactment.
- Act number
- Act 29 of 2001
- Year
- 2001
- Enacted on
- 12-09-2001
- In force from
- 30-09-2001
- Jurisdiction
- Karnataka State Act
- Subjects
- Education
Read the full text of KARNATAKA STATE UNIVERSITIES ACT, 2000 section by section on LawLens.
Official source: India Code