KARNATAKA SUGARCANE (REGULATION OF PURCHASE AND SUPPLY) ACT, 2013
An Act to regulate the purchase and supply of sugarcane required for use in sugar factories in the State of Karnataka.
- Act number
- Act 33 of 2013
- Year
- 2013
- Enacted on
- 08-03-2013
- In force from
- 12-03-2013
- Jurisdiction
- Karnataka State Act
- Subjects
- Agriculture
Read the full text of KARNATAKA SUGARCANE (REGULATION OF PURCHASE AND SUPPLY) ACT, 2013 section by section on LawLens.
Official source: India Code