KARNATAKA SUPPLY OF FOREST PRODUCE BY GOVERNMENT (REVISION OF AGREEMENTS) ACT, 1987

An Act to confer the Government of Karnataka with powers to revise and cancel certain agreements relating to the supply of forest produce by it and matters relating thereto.

Act number

Act 26 of 1989

Year

1989

Enacted on

03-09-1989

In force from

13-11-1989

Jurisdiction

Karnataka State Act

Subjects

Contracts And Commercial Law, Environment Forests And Wildlife

Read the full text of KARNATAKA SUPPLY OF FOREST PRODUCE BY GOVERNMENT (REVISION OF AGREEMENTS) ACT, 1987 section by section on LawLens.

Official source: India Code