KARNATAKA TANK CONSERVATION AND DEVELOPMENT AUTHORITY ACT, 2014
An Act to provide for establishment of a Tank Conservation and Development Authority and other matters connected therewith or incidental thereto
- Act number
- Act 32 of 2014
- Year
- 2014
- Enacted on
- 02-09-2014
- In force from
- 06-09-2014
- Jurisdiction
- Karnataka State Act
- Subjects
- Environment Forests And Wildlife
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Official source: India Code