KARNATAKA TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 1976
An Act to provide for the levy and collection of tax on professions, trades, callings and employments in the State
- Act number
- Act 35 of 1976
- Year
- 1976
- Enacted on
- 29-04-1976
- In force from
- 28-04-1976
- Jurisdiction
- Karnataka State Act
- Subjects
- Taxation
Read the full text of KARNATAKA TAX ON PROFESSIONS, TRADES, CALLINGS AND EMPLOYMENTS ACT, 1976 section by section on LawLens.
Official source: India Code