KARNATAKA TODDY WORKERS WELFARE FUND ACT, 1981
An Act to provide for the constitution of a fund to promote the welfare of toddy workers in the State of Karnataka.
- Act number
- Act 31 of 1984
- Year
- 1984
- Enacted on
- 28-04-1984
- In force from
- 02-10-1984
- Jurisdiction
- Karnataka State Act
- Subjects
- Labour And Employment
Read the full text of KARNATAKA TODDY WORKERS WELFARE FUND ACT, 1981 section by section on LawLens.
Official source: India Code