KARNATAKA TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2015
An Act to facilitate and regulate tourism trade in the State.
- Act number
- Act 21 of 2015
- Year
- 2015
- Enacted on
- 30-04-2015
- In force from
- 02-03-2015
- Jurisdiction
- Karnataka State Act
- Subjects
- Administrative Law
Read the full text of KARNATAKA TOURISM TRADE (FACILITATION AND REGULATION) ACT, 2015 section by section on LawLens.
Official source: India Code