KARNATAKA TRAFFIC CONTROL ACT, 1960
An Act to provide for the control of traffic in highways and public places in the State of Karnataka and other matters connected therewith.
- Act number
- Act 18 of 1960
- Year
- 1960
- Enacted on
- 07-11-1960
- In force from
- 15-08-1979
- Jurisdiction
- Karnataka State Act
- Subjects
- Transport And Motor Vehicles
Read the full text of KARNATAKA TRAFFIC CONTROL ACT, 1960 section by section on LawLens.
Official source: India Code