KARNATAKA TREASURE TROVE ACT, 1962
An Act to consolidate and amend the law relating to treasure trove in the State of Karnataka
- Act number
- Act 23 of 1963
- Year
- 1963
- Enacted on
- 21-02-1963
- In force from
- 27-06-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA TREASURE TROVE ACT, 1962 section by section on LawLens.
Official source: India Code