KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD ACT, 1973

An Act to provide for the establishment of a Water Supply and Drainage Board and the regulation and development of drinking water and drainage facilities in the urban areas of the State of Karnataka

Act number

Act 25 of 1974

Year

1974

Enacted on

15-08-1974

In force from

15-10-1974

Jurisdiction

Karnataka State Act

Subjects

Housing And Urban Development

Read the full text of KARNATAKA URBAN WATER SUPPLY AND DRAINAGE BOARD ACT, 1973 section by section on LawLens.

Official source: India Code