KARNATAKA VETERINARY, ANIMAL AND FISHERIES SCIENCES UNIVERSITY ACT, 2004
An Act to provide for establishment of a University for Veterinary, Animal and Fisheries Sciences in the State of Karnataka and matters connected therewith
- Act number
- Act 9 of 2004
- Year
- 2004
- Enacted on
- 21-02-2004
- In force from
- 23-02-2004
- Jurisdiction
- Karnataka State Act
- Subjects
- Education, Agriculture
Read the full text of KARNATAKA VETERINARY, ANIMAL AND FISHERIES SCIENCES UNIVERSITY ACT, 2004 section by section on LawLens.
Official source: India Code