KARNATAKA VILLAGE OFFICES ABOLITION ACT, 1961
An Act to abolish Village Offices in the State of Karnataka
- Act number
- Act 14 of 1961
- Year
- 1961
- Enacted on
- 08-07-1961
- In force from
- 01-02-1963
- Jurisdiction
- Karnataka State Act
- Subjects
- Land And Property
Read the full text of KARNATAKA VILLAGE OFFICES ABOLITION ACT, 1961 section by section on LawLens.
Official source: India Code