KARNATAKA WAREHOUSES ACT, 1961
An Act to provide for the regulation and licensing of warehouses in the State of Karnataka.
- Act number
- Act 11 of 1962
- Year
- 1962
- Enacted on
- 29-03-1962
- In force from
- 01-09-1969
- Jurisdiction
- Karnataka State Act
- Subjects
- Contracts And Commercial Law, Administrative Law
Read the full text of KARNATAKA WAREHOUSES ACT, 1961 section by section on LawLens.
Official source: India Code